Citation Codes Equivalent Citations citation codes Case Number Appeals from Appellate Decrees Nos. 2851 and 2852 of 1907 Attorney(S) Mr. Hill, Babus Baidya Nath Dutta and Tarakeshwar Pal Chowdhury for the Appellants. Dr. Rash Behary Ghose, Babus Dwarka Nath Chuckerbutty, Shoroshi Cltaran Mttter and Sarat Coomar Mitra for the Respondents. Judges Mookerjee Teunon, JJ. Acts Sec. 90, sub-sec. 3 of the Probate and Administration Act Sec. 21, cl. (e) of the Specific Relief Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account