Citation Codes Equivalent Citations citation codes Case Number Appeal No. 82 of 1909 under section 10 of the Letters Patent. Attorney(S) Mr. Muhammad Ishaq Khan, for the appellants. Mr. D.R Sawhny (for Babu Surendra Nath Sen), for the respondents. Judges Hon'ble Mr. Pramoda Charan Bannerji Hon'ble Sir John Stanley Hon'ble Sir Charles Ross Alston Acts section 375 of the Code of Civil Procedure (Act No. XIV of 1882). SECTION 6 TRANSFER OF PROPERTY ACT TRANSFER OF PROPERTY ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account