Kerala High Court
(Aug 31, 1965)
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Case Information
Smart Summary (Beta)
Factual and Procedural Background
This opinion addresses an application for execution of a prior order.
Legal Issues Presented
The opinion addresses a procedural matter and does not frame distinct legal issues.
Arguments of the Parties
The opinion does not contain a detailed account of the parties' legal arguments.
Table of Precedents Cited
No precedents were cited in the provided opinion.
Court's Reasoning and Analysis
The court's decision was based on a statement made by the respondent's counsel.
Holding and Implications
DISPOSED OF
The direct effect of this decision is the disposal of the application. No new precedent was set.
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Ammalu Amma v. Lakshmi Amma & Others
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