Citation Codes Equivalent Citations citation codes Case Number C.R.P. No. 1905 of 1566 Attorney(S) For the Appellant: G.N. Chari, Advocate. For the Respondent: K.C. Rajappa, Advocate. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT N. Arunachalam Vs. Lt. Colonel v. Srinivasan x The content for this judgment is not available yet.