Citation Codes Equivalent Citations citation codes Judges Horwill See more information ... Smart Summary Please sign up to generate summary. JUDGMENT In Re: Kumaraswamy Kalinga Bayar And Ors. 1. The transfer of the case to another Magistrate without notice to the petitioners was not illegal. The petitioners had no right to have witnesses re-called. The Magistrate gave reasons for not wishing to do so. The petition is dismissed.