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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Judges
Acts
  • Section 409 read with Section 109, I.P.C.
  • Section 409, I.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Judges
Acts
  • Section 409 read with Section 109, I.P.C.
  • Section 409, I.P.C.

    In Re: Ponnuswami Servai

    The offence Under Section 409, I.P.C. is not triable by the Magistrate of the Second Class and the alteration of the conviction to one Under Section 409 read with Section 109, I.P.C. is illegal. The conviction of the petitioner is therefore set aside and he is acquitted.

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    Comments

    In Re: Ponnuswami Servai
    (Oct 28, 1937)