Citation Codes Equivalent Citations citation codes Case Number Civil Miscellaneous Appeal No. 80 of 1902, presented against the older of T. Varada Rao, Subordinate Judge of Madura (East), on Miscellaneous Petition No. 496 of 1901 and Civil Revision Petition No. 344 of 1801, also presented against the same order (in Original Suit No. 14 of 1901) Attorney(S) S. Srinivasa Ayyangar for appellant (fourth defendant). P.R Sundara Ayyar and C.V Anantakrishna Ayyar for plaintiff (respondent). Judges Sir S. Subrahmania Ayyar O.C.J Benson, J. Acts clauses 3 and 4 of section 623 in the Civil Procedure Code section 71 of the Bankruptcy Act (32 and 33 Vict., Cap. 71), Sections 545 and 546 of the Civil Procedure Code section 645 of the Civil Procedure Code section 622 of the Civil Procedure Code, section 629, Civil Procedure Code, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account