Citation Codes Equivalent Citations citation codes Case Number Second Appeal No. 1192 of 1913 Judges Ayling Tyabji, JJ. Acts Section 5 of the Madras Act 3 of 1895, O. 32, R. 7, (Section 462 of the CPC, 1882). Section 462, (O. 33, R. 7) PUNJAB TENANCY ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account