Citation Codes Equivalent Citations citation codes Case Number Suit No. 309 of 1920 Judges Rankin, J. Acts sec. 17, sub-sec. (1), cl. (b) and of sec. 49 of the Indian Registration Act (XVI of 1908). sec. 6, sub-cl. (a) of the Transfer of Property Act. TRANSFER OF PROPERTY ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account