Citation Codes Equivalent Citations citation codes Case Number Rule No. 669 of 1914 Attorney(S) Babas Brajalal Chakravartty for the Petitioner. Babus Sarat Chandra Ray Chaudhuri, Satya Charan Sinha and Panchanon Ghose for the Opposite Parties. Judges Mookerjee Cuming, JJ. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account