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Citation Codes
Equivalent Citations
citation codes
Judges
  • Sen
  • Chunder, JJ.
Acts
  • sections 151, 152 and 161 of the Indian Contract Act.3.
  • provisions of section 151 of the Indian Contract Act
  • provisions of section 77 of the Indian Railways Act
  • section 151 of the Indian Contract Act
  • section 72 of the Indian Railways Act
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Judges
  • Sen
  • Chunder, JJ.
Acts
  • sections 151, 152 and 161 of the Indian Contract Act.3.
  • provisions of section 151 of the Indian Contract Act
  • provisions of section 77 of the Indian Railways Act
  • section 151 of the Indian Contract Act
  • section 72 of the Indian Railways Act
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Lalji Raja And Sons Firm v. Governor General Of India In Council Representing Bengal Nagpur Railway
(Jul 10, 1950)