Citation Codes Equivalent Citations citation codes Case Number Appeal from Original Civil Jurisdiction App. No. 41 of 1919 Judges Mookerjee, C.J Chaudhuri, J. Acts sec. 18, read with sec. 19, of the Indian Divorce Act, 1869, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account