Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal, No. 127 of 1933, against the order of H.D Bonjamin, Sessions Judge of Tippera Attorney(S) Sudhangshushekhar Mukherji and Ajitkumar Datta for the appellant. Harideb Chatterji for the Crown. Judges Lort-Williams McNair, JJ. Acts sections 312/511 of the Indian Penal Code section 511 of the Indian Penal Code, Act, 1861, section 58, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account