Citation Codes Equivalent Citations citation codes Case Number Full Bench Ref. No. 1 of 1942 in Appeal No. 51 of 1939 Judges Biswas Blank Chakravartti, JJ. Acts suit.3. Rule 2 of Or. 47 corresponds to sec. 624 of the Code of 1882 and r. 4 provisions of rule 2,(b) in contravention of the provisions of rule 4, or(c) sec. 114 and Or. 47, r. 1, for, the section r. 1. Rule 7 (I) (b) Rule 4 (2) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account