Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 259 of 1925 Judges Cuming Mukerji, JJ. Acts provisions of Sections 6 and 8 of the Evidence Act under Section 6 of the Evidence Act provisions of Section 157 of the Indian Evidence Act. SECTION 154 EVIDENCE ACT SECTION 73 A EVIDENCE ACT SECTION 8 EVIDENCE ACT sections of the Indian Penal Code. SECTION 157 EVIDENCE ACT SECTION 45 A EVIDENCE ACT SECTION 6 EVIDENCE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account