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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Petitioner: Mr. Arun Sharma and Ms. Mamta Tandon, Advs.
  • Ms. Ferida Satarwal, Adv.
Judges
  • Badar Durrez Ahmed
  • V.K Jain, JJ.
Acts
  • Sections 3(i)(xi) and 3(2)(v) of the Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989
  • Scheduled Tribe (Prevention of Atrocities) Act, 1989,
  • Sections 323/341/324/354/326/307/34 IPC
  • Sections 323/324/341 and 354 IPC
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Petitioner: Mr. Arun Sharma and Ms. Mamta Tandon, Advs.
  • Ms. Ferida Satarwal, Adv.
Judges
  • Badar Durrez Ahmed
  • V.K Jain, JJ.
Acts
  • Sections 3(i)(xi) and 3(2)(v) of the Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989
  • Scheduled Tribe (Prevention of Atrocities) Act, 1989,
  • Sections 323/341/324/354/326/307/34 IPC
  • Sections 323/324/341 and 354 IPC
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Nawab Khan Petitioner v. Govt. Of Nct Of Delhi & Ors. S
(Apr 20, 2012)