Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 172 of 1938 and Criminal Revn. No. 110 of 1939 Judges Mohamad Noor Dhavle, JJ. Acts Section 423(1)(b)(2) Section 423(1)(b) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account