Citation Codes Equivalent Citations citation codes Case Number Revn. Petn. No. 32 of 1951 Disposition allowed Judges Motilal B. Naik, C.J P. Jagan Mohan Reddy, J. Acts Section 644 of the Hyderabad CPC. (Section 151 of the Indian CPC) Order XXI, Rule 32. Sub-section (1) of the said Section 289 Section 372 read with Section 644 of the Hyderabad Code of Civil Procedure, Section 372 of the Hyderabad Code corresponding to Order XXI, Rule 97.5. Section 372 of the Hyderabad Code of Civil Procedure, corresponding to Order XXI, Rule 97 of the Indian Code of Civil Procedure. Section 375 of the Hyderabad CPC corresponding to Order XXI, Rule 100. Section 374 of the Hyderabad CPC, Order XXI, Rule 99. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account