Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 106 of 1940 Attorney(S) Abinash Chandra Bhattacharjee for the Appellants. Aminuddin Ahmed for the Crown. Judges Bartley Sen, JJ. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account