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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • The Advocate-General (Mr. Sinha) and The Deputy Legal Remembrancer (Mr. Orr) for the Crown;
  • Mr. Huq, Mr. P. Lall, Babus Dwarka Nath Mitter and Kulwant Sahay for the Accused.
Judges
  • Caspersz
  • Rives, JJ.
Acts
  • provisions of secs. 14 and 15 of the Indian Evidence Act.
  • sec. 14, Indian Evidence Act
  • sec. 14 of the Evidence Act
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • The Advocate-General (Mr. Sinha) and The Deputy Legal Remembrancer (Mr. Orr) for the Crown;
  • Mr. Huq, Mr. P. Lall, Babus Dwarka Nath Mitter and Kulwant Sahay for the Accused.
Judges
  • Caspersz
  • Rives, JJ.
Acts
  • provisions of secs. 14 and 15 of the Indian Evidence Act.
  • sec. 14, Indian Evidence Act
  • sec. 14 of the Evidence Act
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The King-Emperor v. Debendra Pershad
(Mar 8, 1909)