Citation Codes Equivalent Citations citation codes Case Number Criminal Petition No.408 of 2011 Attorney(S) For the Appellant: Vijaya Bhaskar Moola, Advocate. For the Respondent: Public Prosecutor. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Z. Lourdiah Naidu and Anr. v. State of Andhra Pradesh x The content for this judgment is not available yet.