Citation Codes Equivalent Citations citation codes Case Number S.B.Cr Misc. Petition No. 1151 of 2013 Judges R.S Chauhan, J. Acts section 53-A of the Code of Criminal Procedure (for short as Cr. P.C), provisions of section 53-A, Cr. P.C section 53-A, Cr. P.C section 376, I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account