Citation Codes Equivalent Citations citation codes Case Number W.P (C) 1243/2011 & C.M No. 2618/2011 (for stay) Attorney(S) Mr. Naresh Kaushik & Ms. Aditi Gupta, Advs. Mr. Prashant Bhushan & Mr. Pranav Sachdeva, Advs. Judges Vipin Sanghi, J. Acts SECTION 19 RIGHT TO INFORMATION ACT 2005 Section 8(1)(j) of the Right to Information (RTI) Act. ARTICLE 21 CONSTITUTION OF INDIA RIGHT TO INFORMATION ACT Section 8(1)(e) of RTI Act clause (j) of Section 8(1) clause (h) of Section 8(1) Section 8(1)(e) and (j) Section 8(1)(g) Section 8(1)(j), Section 8(1)(e) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account