Citation Codes Equivalent Citations citation codes Case Number Cr.R.C No. 988 of 1940, Cr.R.P No. 941 of 1940, January 31, 1941 Attorney(S) A.S Nataraja Iyer, for Petr. T.K Ramaswamy Iyengar, for Respt. Public Prosecutor, (V.L Ethiraj) for Crown. Judges Lakshmana Rao, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT T. Kanniah Naidu v. Rajammal The girl is unable to maintain herself and S. 488 Cr.P.C does not limit the right of maintenance to minors. The age of the girl is therefore immaterial and the revision petition is dismissed.N.T.RPetition dismissed..