Citation Codes Equivalent Citations citation codes Case Number Crl. R.P 306 of 1977 Attorney(S) For the Appellant: Pirappancode V. Sreedharan Nair V. N. Achutha Kurup S. P. Aravindakshan Pillai Judges Subramonian Poti, J. Acts S. 23(1) read with S. 42(1) of the Motor Vehicles Act S. 55(g) of the Abkari Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account