Citation Codes Equivalent Citations citation codes Case Number Appeal No. 53 of 1936, Oudh Appeal No. 15 of 1934 Attorney(S) India Office Hy. S.L. Polak and Co. T.F.R. McDonald Fergus Morton W. Wallach Ronald F. Roxburgh Judges Sir George Lowndes Sir Lancelot Sanderson Justice Lord Maugham See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Commissioner, Lucknow Division v. Deputy Commissioner Of Partabgarh