Citation Codes Equivalent Citations citation codes Case Number Privy Council Appeal No. 61 of 1945 Attorney(S) India Office Crown Dold Douglas Grant Crown B.J. MacKenna M.P. Solomon Phineas Quass Judges Sir John Beaumont Lord Simonds Lord Wright Lord Macmillan Justice Viscount Simon Acts S. 167, Evidence Act, and/or S. 537, Criminal PC, CRIMINAL PROCEDURE CODE S. 167, Evidence Act, 1872, Sub-section (2) of S. 423 S.167, Evidence Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account