Citation Codes Equivalent Citations citation codes Case Number Privy Council Appeal No. 81 of 1918 Attorney(S) Dignam and Co. Nevil Rogers Barrow DeGruyther E.B. Raikes B. Dube A.M. Dunne Judges Dunedin Lords Buckmaster Justice Viscount Haldane Acts Section 375 of the Code of Civil Procedure (Act XIV of 1882), Section 17 (2) (vi) of the Registration Act, Section 375 of the Civil Procedure Act provisions of Section 17 (1) (b). sub Section (2) of Section 17, REGISTRATION ACT 1908 Section 17 (1) (b), See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account