Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 103 of 1960, against order of S.J Belgaum, in Sessions Case No. 175 of 1959 Attorney(S) N.C. Mahajan M. Santosh High Court Govt. Pleader for State Judges K.S Hegde M. Ahmed Ali Khan, JJ. Acts S. 32(1) of the Evidence Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account