Citation Codes Equivalent Citations citation codes Case Number S.B Criminal Appeal No. 423 of 1978 Attorney(S) S.R Singhi and Suresh Kumbhat, for Appellant; R.K Soni, Public Prosecutor, for State Judges Jasraj Chopra, J. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account