Citation Codes Equivalent Citations citation codes Case Number S.B Criminal Miscellaneous Case No. 317 of 1962 Attorney(S) D.K Soral, for petitioner Amrit Raj., Asst. Govt. Advocate, for State Judges Mr. L.N. Chhangani Acts sections 109 and 55, Criminal Procedure Code, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account