Citation Codes Equivalent Citations citation codes Case Number Civil Application No. 145 of 1906 Judges Lawrence Jenkins Beaman F.C.O. Acts Act VIII of 1859. By Section 376 of that Act Section 622 of the Code of Civil Procedure. Section 623 of the Code of Civil Procedure. Act X of 1877 was the Civil Procedure Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account