Citation Codes Equivalent Citations citation codes Case Number W.P (Habeas Corpus) No. 781 of 2010 Attorney(S) Manish Datt J.K Jain, Dy. Advocate General Judges Shri Rakesh Saksena Shri S.C. Sinho Acts SECTION 3 NATIONAL SECURITY ACT sections 384, 294, 323, 506, 341, 385 and 386 read with section 341 of the Indian Penal Code. ARTICLE 226 CONSTITUTION OF INDIA section 302 of the Indian Penal Code. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account