Citation Codes Equivalent Citations citation codes Case Number Reference to Full Bench from Case No. 4 at the Second Criminal Sessions for 1933 Attorney(S) R.J Colah, for the Crown. N.H Jhabvala, for the accused. Judges Sir John Beaumont, C.J Mr. Shingne Mr. N.J Wadia, JJ. Acts sections 366 and 376 of the Indian Penal Code, section 380 of the Indian Penal Code. section 6 of the Borstal Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account