Citation Codes Equivalent Citations citation codes Case Number W.P(C) No. 699 of 2008 Attorney(S) Ms. M. Deb, Mr. M.C Deka and Ms. P. Deb for the petitioner. Ms. G. Goyal for the respondents. Judges Jasti Chelameswar, C.J Hrishikesh Roy, J. Acts Section 3(1) of the Criminal Law Act (Northern. Ireland) 1967 provides:A section 302 and 304 of the IPC respectively.14. Section 21 of the IPC section 14 of the Arms Act.20. Section 2 of the Army Act, 1950 section 3 of the Criminal Law Act (Northern Ireland) 1967; section 2(a) of the Armed Forces (Special Power) Act, 1958, section 320 of the Indian Penal Code, 1860;(c) ARTICLE 14 CONSTITUTION OF INDIA SECTION 70 ARMY ACT Armed Forces (Special Power) Act, 1958. section 70 of the Assam Police Act ARMY ACT 1950 sub-section (3) of section 46 duty.24. Section 46(2)4 Assam Police Act, 2007 sub-section (1).(4) ARMS ACT 1959 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account