Citation Codes Equivalent Citations citation codes Case Number Appeal No. 99 of 1936 Attorney(S) India Office G.K. Kannepalli Crown W. Wallach A.M. Dunne P.V. Subba Rao Judges Sir Shadi Lal Lord Normand Justice Lord Thankerton Acts CRIMINAL PROCEDURE CODE EVIDENCE ACT 1872 provisions of S. 155, Evidence Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account