Citation Codes Equivalent Citations citation codes Case Number Criminal Revision No. 781 of 1990 Attorney(S) For the Petitioner :- None. For the Respondent :- Mr. A.S. Rai Joint Director Prosecution Vigilance Bureau Punjab. Judges Mehtab S.Gill Acts Section 401 of the Code of Criminal Procedure. Section 354 of the Indian Penal Code. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account