Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 441-SB of 1999. Attorney(S) For the Appellant :- Mr. Mahavir Sandhu Advocate. For the Respondent :- Mr. Sudhir Nehra AAG Haryana. Judges K.C Gupta, J. Acts Section 313, Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account