Citation Codes Equivalent Citations citation codes Case Number Murder Reference No. 8 of 2007 Attorney(S) For the Appellant :- Mr. Manoj Bajaj Sr.DAG Punjab. For the Respondent :- Mr. K.S. Sidhu Advocate with Mr. Tarminder Singh Advocate. Judges Uma Nath Singh A.N.Jindal Acts Section 313 Cr.P.C.) Section 157 Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account