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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • S.S. Dinarpur
  • D.K. Khanna
Judges
  • M.L Singhal, J.
Acts
  • Sections 317/318 of the Indian Penal Code. Child
  • Sections 317/318/304 of the Indian Penal Code
  • Section 317/318 of the Indian Penal Code.
  • Section 304 of the Indian Penal Code
  • Section 317 of the Indian Penal Code
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • S.S. Dinarpur
  • D.K. Khanna
Judges
  • M.L Singhal, J.
Acts
  • Sections 317/318 of the Indian Penal Code. Child
  • Sections 317/318/304 of the Indian Penal Code
  • Section 317/318 of the Indian Penal Code.
  • Section 304 of the Indian Penal Code
  • Section 317 of the Indian Penal Code
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Suman v. State Of Haryana .
(Mar 8, 1999)