Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 269 SB of 1981 Attorney(S) D.N. Ganeriwala Hari Khanna P.C. Mehta Judges Pritpal Singh, J. Acts SECTION 6 PROBATION OF OFFENDERS ACT 1958 section 376 read with section 511, Indian Penal Code.5. section 376 read with section 511, Indian Penal Code. section 4 (3) of the Probation of Offenders Act.12. SECTION 4 PROBATION OF OFFENDERS ACT section 376/511, Indian Penal Code section 354, Indian Penal Code.11. section 376, Indian Penal Code section 354, Indian Penal Code. section 3 or section 4 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account