Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal (J) No. 32 of 2009 Attorney(S) Mr. R. Dutta, for the Appellant. Mr. R.C Debnath, for the Respondent. Judges B.D Agarwal, J. Acts section 498A in the Indian Penal Code vide Amendment Act No. 46 of 1983 section 498A/307 of the Indian Penal Code, 1908, (IPC). ARTICLE 14 CONSTITUTION OF INDIA SECTION 21 EVIDENCE ACT 1872 EVIDENCE ACT 1872 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account