Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 78 of 2000, Judges The Hon'Ble Mr. Justice P.V. Hardas Acts Sections 376 and 506(ii) of the Indian Penal Code. Section 506(ii) of the Indian Penal Code Section 376 of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account