Citation Codes Equivalent Citations citation codes Case Number Death Sentence Ref. 1/2014, Crl. A. 563/2014, Crl. A. 726/2014, Crl. A. 1036/2014, Death Sentence Ref. 1/2014; Crl. A. 563/2014; Crl. A. 726/2014; and Crl. A. 1036/2014 Attorney(S) Mr. Varun Goswami, APP with Insp. Sandeep Gupta, Ranjeet Dhaka, SHO Bir Singh and ASI Nihal Singh, PS Chhawla Mr. A.J Bhambhani, Sr. Advocate instructed by Mr. S.B Dandapani, Advocate/Amicus Curiae and Ms. Bhavita Modi, Advocate for Ravi Ms. Saahila Lamba, Amicus Curiae for Vinod @ Chottu Mr. Vikas Padora, Advocate with Mr. Chaman Lal, Advocate for Rahul Mr. Vikas Padora, Advocate with Mr. Chaman Lal, Advocate Mr. Varun Goswami, APP with Insp. Sandeep Gupta, Ranjeet Dhaka, SHO Bir Singh and ASI Nihal Singh, PS Chhawla Mr. A.J Bhambhani, Sr. Advocate instructed by Mr. S.B Dandapani, Advocate/Amicus Curiae and Ms. Bhavita Modi, Advocate Mr. Varun Goswami, APP with Insp. Sandeep Gupta, Ranjeet Dhaka, SHO Bir Singh and ASI Nihal Singh, PS Chhawla Ms. Saahila Lamba, Advocate/Amicus Curiae Mr. Varun Goswami, APP with Insp. Sandeep Gupta, Ranjeet Dhaka, SHO Bir Singh and ASI Nihal Singh, PS Chhawla Judges Pradeep Nandrajog Mukta Gupta, JJ. Acts Sections 365, 367, 376(2)(g), 377 and 302 IPC read with Section 34 IPC.ANALYSIS OF THE EVIDENCE LED BEFORE THE TRIAL COURT35. section 46 of the Crime (Sentences) Act 1997, amending section 45 of the Mental Health Act 1983, CRIMINAL LAW AMENDMENT ACT 2013 Sections 302, 376(2)(g), 365, 367 and 201 IPC read with Section 34 IPC.6. provision called Megan's Law (the Child Sexual Abuse Registry Act) section 50(1) of the Mental Health Act 1983) SECTION 41 MENTAL HEALTH ACT Washington's Community Protection Act Mental Health Act, 2007) in section 1(2) Section under Section 313 Cr.P.C SECTION 114 A EVIDENCE ACT sections 365/302/376(2)(g)/34 IPC SECTION 8 EVIDENCE ACT Section 303 Indian Penal Code sub-Section 2 of Section 376 Section 313 Cr.P.C, Ravi Mental Health Act 1959 Mental Health Act 1983 Section 313 Cr.P.C, Offenders Act 1997, (Sentences) Act 1997 MENTAL HEALTH ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account