Citation Codes Equivalent Citations citation codes Case Number Cr. Revision No. 327 of 2002 Attorney(S) For Appellant/Petitioner/Plaintiff: Ram Balak Mahto and Ajay Advs.; For Respondents/Defendant: Rama Kant Sharma Adv. for Respondent No. 2 Judges R.S Garg, J. Acts Section 317 of the Code of Criminal Procedure. Section 317 of the Code Sections 317, 273, 251 and 205 of the Code of Criminal Procedure do.7. Section 205(2) of the Code of Criminal Procedure SECTION 138 NEGOTIABLE INSTRUMENTS ACT Section 482 of the Code of Criminal Procedure Section 205 of the Code of Criminal Procedure Section 205 Cr. P.C Section 205 of the Code sub-section (1) of Section 205 of the Code, Section 205 and Section 317 of the Code separately.8. Section 317 of the Code Section 205(1) of the Code Section 205 Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account