Citation Codes Equivalent Citations citation codes Case Number First Appeal No. 256 of 1941 Judges Macklin Rajadhyaksha, JJ. Acts Section 3(2), Hindu Women's Eights to Property Act, 1937, Hindu Women's Eights to Property Act, 1937, SECTION 19 D COURT FEES ACT SECTION 217 SUCCESSION ACT Section 19-D See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account