Citation Codes Equivalent Citations citation codes Case Number First Criminal Sessions, 1941 Cases Nos. 27 and 35 Attorney(S) Sir Jamshedji B. Kanga, M.M Jhaveri and R.J Kolah, with A.B Thakur, for the accused. S.G Velinker, with N.A Mody, instructed by N.K Petigara, Public Prosecutor, for the Crown. Judges Sir John Beaumont, C.J Mr. N.J Wadia Mr. Sen, JJ. Acts s. 162 of the Criminal Procedure Code. Section 63 of the City of Bombay Police Act s. 162. Section 63 of the City of Bombay Police Act s. 63 of the City of Bombay Police Act. s. 63 of City of Bombay Police Act, s. 138 of the Indian Evidence Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account