Citation Codes Equivalent Citations citation codes Case Number Civil Revn. Appln. No. 359 of 1928 Judges Marten, C.J Murphy, J. Acts SECTION 373 SUCCESSION ACT 1925 SECTION 375 SUCCESSION ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account