Citation Codes Equivalent Citations citation codes Case Number Crl.A No. 121/2008 Attorney(S) Mr. S.B Dandapani, Advocate Mr. Manoj Ohri, APP for the state Judges Gita Mittal, J. Acts Section 165 of the Indian Evidence Act and Section 540 of the Code of Criminal Procedure Section 311 of the Code and Section 165 of the Evidence Act SECTION 165 EVIDENCE ACT section 327 (2) and (3) of the Criminal Procedure Code.74. Activities (Prevention) Act, 1987 (in short the TADA Act) provisions of Sub-section (2) of Section 327Cr.P.C section 354 and 377 of the Indian Penal Code section 165 of the Indian Evidence Act, 1872 Section 118 of the Indian Evidence Act section 376 of the Indian Penal Code Section 715.1 of the Criminal Code section 376 of Indian Penal Code. EVIDENCE ACT 1872 Section 280 of the Code Section 311 of the Code Section 273 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account