Citation Codes Equivalent Citations citation codes Case Number Appeal No. 323 of 1923 from Original Decree Judges Crump Coyajee, JJ. Acts provisions of Order XXIII, Rule 3, section 375 of the Code of 1882, Order XXIII, Rule 1 sub-rule (1), Order XXIII, Rule 1, clause (1) Order XXIII, Rule 3, Rule 1(4)]. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account